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State of Punjab - Section

Section 485 in Punjab Jail Manual, 1996

485. Superintendent may refuse any interview.

- A Superintendent may refuse to allow any interview to which a prisoner would ordinarily be entitled under these rules, but in every such case, if in his opinion it is inexpedient in the public interest to allow any particular person to interview a prisoner or if other sufficient cause exists, he shall record his reasons for such refusal in his journal.