Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 96 in The Rajasthan Municipalities (Election) Rules, 1994 96. First meeting of the municipality. - The meeting held for the election of the Chairperson of a municipality shall be the first meeting of the municipality.
