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[Cites 0, Cited by 0] [Section 40(1b)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(1b)(cc) in The West Bengal Fire Services Act, 1950

(cc)[ the manner of allowing rebate in annual fee under sub-section (2) of section 18;] [[Clause (cc) first inserted by W.B. Act 13 of 1957, then substituted by W.B. Act 7 of 1996. Previous clause (cc) was as under :-