Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Daman and Diu - Subsection

Section 121(2)(i) in The Daman And Diu Panchayat Regulation, 2012

(i)the manner of election of Upa-Sarpanch under sub-section (1) of section 17;