Section 150(1)(k) in M.P. Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 150(1)] [Section 150] [Entire Act]

State of Madhya Pradesh - Subsection

Section 150(1)(k) in M.P. Goods and Services Tax Act, 2017

(k)the recognised stock exchange referred to in clause (f) of section 2 of the Securities Contracts (Regulation) Act, 1956; or (1) a depository referred to in clause (e) of subsection (1) of section 2 of the Depositories Act, 1996; or

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State of Madhya Pradesh - Subsection

Section 150(1)(k) in M.P. Goods and Services Tax Act, 2017