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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(4) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(4)Except when otherwise directed by Government books may be received by internees through post subject to the condition that the postal article containing the books shall first be opened by the Superintendent or any person appointed by him for the purpose and the delivery of such of the books, to the internee may be refused by the Superintendent if in his opinion, they are not suitable. No communist books, newspaper or literature of any kind dealing with Communism, shall be allowed to the internee.