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Delhi High Court - Orders

Mapletree Property Pvt.Ltd vs Today Homes & Infrastructure Pvt. Ltd. & ... on 21 March, 2018

Author: Navin Chawla

Bench: Navin Chawla

$~3,18,20
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     EX.P. 93/2015 & EA(OS) Nos.242-243/2015
      MAPLETREE PROPERTY PVT.LTD                   ..... Decree Holder
                       Through: Mr.D.Ashok Rajagopalan, Ms.Madhu
                       Tyagi, Advs.

                       versus

     TODAY HOMES & INFRASTRUCTURE PVT. LTD. & ORS.
                                          ..... Judgement Debtors
                 Through: Mr.Rahul Sharma, Mr.J.Ratta, Advs. for
                 Today Homes & Infrastructure Pvt. Ltd.
                 Ms.Kamaldeep Gulati, Adv. for Ludhiana
                 Improvement Trust.

(18) O.M.P. (COMM) 4/2018
     TODAY HOMES & INFRASTRUCTURE PVT. LTD. THROUGH:
     MR. PRADEEP MALHOTRA & ORS.                 ..... Petitioners
                    Through: Mr.Rahul Sharma, Mr.J.Ratta, Advs. for
                    Today Homes & Infrastructure Pvt. Ltd.

                       versus

     MAPLETREE PROPERTY PVT. LTD.THROUGH: MR. SANJAY
     MUNSHI. & ANR.                              ..... Respondents
                   Through: Mr.D.Ashok Rajagopala, Ms.Madhu
                   Tyagi, Advs.
                   Mr.Kamaldeep Gulati, Adv. for Ludhiana
                   Improvement Trust.

(20) OMP (ENF.) (COMM.) 26/2018 & IAs 1949-51/2018
     SHREE RESHAM TEXTILE MILLS PVT. LTD. .....Decree Holder
                    Through: Mr.D.Ashok Rajagopalan, Ms.Madhu
                    Tyagi, Advs.

                       versus
 TODAY HOMES & INFRASTRUCTURE PVT. LTD., & ORS.
                                      ..... Judgment Debtors
            Through: Mr.Rahul Sharma, Mr.J.Ratta, Advs. for
            Today Homes & Infrastructure Pvt. Ltd.

CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
                ORDER

% 21.03.2018 Counsel for the parties submit that the parties are exploring the possibility of an amicable settlement.

At their request, list on 25th May, 2018. In the meantime, Today Homes Infrastructure Pvt. Ltd. shall file its affidavit disclosing its assets in Form 16A, Appendix-E of the CPC.

Ms.Kamaldeep Gulati enters appearance on behalf of Ludhiana Improvement Trust. She may file her reply to IA no.1949/2018 within three weeks from today. A copy of the paper book be supplied to her by the counsel for the Decree Holder.

NAVIN CHAWLA, J MARCH 21, 2018 RN