Delhi High Court - Orders
Mapletree Property Pvt.Ltd vs Today Homes & Infrastructure Pvt. Ltd. & ... on 21 March, 2018
Author: Navin Chawla
Bench: Navin Chawla
$~3,18,20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 93/2015 & EA(OS) Nos.242-243/2015
MAPLETREE PROPERTY PVT.LTD ..... Decree Holder
Through: Mr.D.Ashok Rajagopalan, Ms.Madhu
Tyagi, Advs.
versus
TODAY HOMES & INFRASTRUCTURE PVT. LTD. & ORS.
..... Judgement Debtors
Through: Mr.Rahul Sharma, Mr.J.Ratta, Advs. for
Today Homes & Infrastructure Pvt. Ltd.
Ms.Kamaldeep Gulati, Adv. for Ludhiana
Improvement Trust.
(18) O.M.P. (COMM) 4/2018
TODAY HOMES & INFRASTRUCTURE PVT. LTD. THROUGH:
MR. PRADEEP MALHOTRA & ORS. ..... Petitioners
Through: Mr.Rahul Sharma, Mr.J.Ratta, Advs. for
Today Homes & Infrastructure Pvt. Ltd.
versus
MAPLETREE PROPERTY PVT. LTD.THROUGH: MR. SANJAY
MUNSHI. & ANR. ..... Respondents
Through: Mr.D.Ashok Rajagopala, Ms.Madhu
Tyagi, Advs.
Mr.Kamaldeep Gulati, Adv. for Ludhiana
Improvement Trust.
(20) OMP (ENF.) (COMM.) 26/2018 & IAs 1949-51/2018
SHREE RESHAM TEXTILE MILLS PVT. LTD. .....Decree Holder
Through: Mr.D.Ashok Rajagopalan, Ms.Madhu
Tyagi, Advs.
versus
TODAY HOMES & INFRASTRUCTURE PVT. LTD., & ORS.
..... Judgment Debtors
Through: Mr.Rahul Sharma, Mr.J.Ratta, Advs. for
Today Homes & Infrastructure Pvt. Ltd.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 21.03.2018 Counsel for the parties submit that the parties are exploring the possibility of an amicable settlement.
At their request, list on 25th May, 2018. In the meantime, Today Homes Infrastructure Pvt. Ltd. shall file its affidavit disclosing its assets in Form 16A, Appendix-E of the CPC.
Ms.Kamaldeep Gulati enters appearance on behalf of Ludhiana Improvement Trust. She may file her reply to IA no.1949/2018 within three weeks from today. A copy of the paper book be supplied to her by the counsel for the Decree Holder.
NAVIN CHAWLA, J MARCH 21, 2018 RN