Section 269P(2)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 269P(2)] [Section 269P] [Entire Act]

Union of India - Subsection

Section 269P(2)(b) in The Income Tax Act, 1961

(b)a return in the prescribed form and verified in the prescribed manner and setting forth such particulars as may be prescribed in respect of documents of the nature referred to in sub-section (1) which have been registered by him during the fortnight.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 269P(2)(b) in The Income Tax Act, 1961