Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Odisha - Subsection Section 90(4) in The Orissa Town Planning and Improvement Trust Act, 1956 (4)Every debenture issued by the Planning authority shall be transferable by endorsement unless some other mode of transfer by prescribed therein.
