Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(2) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019 (2)The University shall, in the exercise of its powers, have jurisdiction over whole of the State and Outlying Campuses and Study Centres.
