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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in M.P. Document Writers Licensing Rules, 1966

(1)Every licence shall be granted for a period of one year on payment of a fee of [Rs. 150] [Substituted by Notification No. 1616-1-Tec-96, dated 17-5-1996.] and shall continue up to the 31st December each year.