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State of Punjab - Section

Section 8A in The Punjab Water Prevention and Control of Pollution Rules, 1977

8A. [ Powers of Appointment. [Inserted vide Punjab Government Notification No. 8/25/89- STE(5)/2476, dated 27th November, 1998.]

- The Board shall make the appointments to all the posts, in all the wings of the Board, carrying the pay scales less than that of the post of Assistant Environment Engineer, and the appointments to all the other posts, in all the wings of the Board, carrying pay scales equal to the post of Assistant Environment Engineer and above shall be made by the Government.]