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State of Madhya Pradesh - Section

Section 34 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

34. Prohibition of spitting at public street etc.

- Whoever spits on any place other than any drain or pot placed by the Gram Panchayat for spitting purposes shall be punished with fine which may extend to rupees two hundred twenty-five.