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Union of India - Section

Section 33 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

33. Penalty for failure to bear identification marks on vessel.-

If any vessel makes a voyage on National Waterway without bearing any of the identification mark in contravention of Regulation 13, the master and the owner shall each be punishable with fine which may extend to two hundred and fifty rupees at first instance and rupees four hundred in case of continued contravention.