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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(1)(i) in The Haryana Canal and Drainage Rules, 1976

(i)No tank shall be so filled unless exclusively used for domestic purposes or for watering cattle or for the manufacture of bricks not subsequently burnt in a kiln or for pise wall buildings.