Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(2)(d) in West Bengal Municipal (Building) Rules, 2007 (d)the junctions of means of access within the "mother plot" shall be provided with splayed corners measuring not less than 2.50 metres on each side;