Himachal Pradesh High Court
Hitender Singh vs . Hrtc & Ors. on 5 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Hitender Singh Vs. HRTC & Ors.
CWP No.5305 of 2022 .
05.08.2022 Present: Mr. Naresh Kaul, Advocate, for the petitioner.
Mr. Vikas Rajput, Additional Advocate General, for respondent Nos.1 and 2.
CWP No.5305 of 2022 & CMP No.10612 of 2022 Notice. Mr. Vikas Rajput, learned Standing Counsel, accepts service of notice on behalf of respondent Nos.1 & 2 and seeks time to file reply.
Stand over for three weeks.
(A.A. Sayed)
Chief Justice
(Jyotsna Rewal Dua)
August 05, 2022 Judge
Mukesh/R.Atal
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