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Union of India - Section

Section 1444 in Brahmaputra Board Act, 1980

1444.

[1st September 1980]An Act to provide for the establishment of a Board for the planning and integrated implementation of measures for the control of floods and bank erosion in the Brahmaputra Valley and for matters connected therewith.Be it enacted by Parliament in the Thirty-fifth Year of the Republic of India as follows :-