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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Punjab - Subsection

Section 102(1)(c) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(c)on its execution is likely to cause danger to human life, health or safety or is likely to lead to a not or affray.