Bombay High Court
Indofil Industries Limited vs The Union Of India And Anr on 30 June, 2022
Bench: K. R. Shriram, Milind N. Jadhav
906. os wp 661-20.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
WRIT PETITION NO. 661 OF 2020
Indofil Industries Ltd .. Petitioner
Versus
The Union of India & Anr. .. Respondents
....................
Mr. Darpan Jain for Petitioner
Mr. Swapnil Bangur a/w Mr. Siddharth Chandrashekhar for
Respondent No. 1
Mr. Himanshu Takke, AGP for Respondent No. 2
...................
CORAM : K. R. SHRIRAM &
MILIND N. JADHAV, JJ.
DATE : JUNE 30, 2022
P.C.:
Mr. Jain appearing for petitioner seeks leave to withdraw the writ petition. We are informed by the court master that this petition was disposed along with other petitions by an order dated 02.05.2022. Therefore, no orders.
[ MILIND N. JADHAV, J. ] [ K. R. SHRIRAM, J.]
Digitally signed by
AJAY AJAY TRAMBAK
TRAMBAK UGALMUGALE
UGALMUGALE Date: 2022.07.02 11:21:21 +0530 1 of 1