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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Madhya Pradesh - Subsection

Section 94(g) in The M.P. Irrigation Act, 1931

(g)being a permanent holder, occupier, cultivator or agricultural labourer, resident in a village in which a proclamation under Section 36 has been made, neglects to attend at the place appointed or refuses or neglects to carry out the duties allotted to him;