Supreme Court - Daily Orders
Union Of India vs M/S Future Gaming Solutions India Pvt ... on 12 January, 2016
ITEM NO.24 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 18565/2014
UOI & ORS Petitioner(s)
VERSUS
M/S FUTURE GAMING SOLUTIONS INDIA PVT LTD & ANR.Respondent(s)
WITH
SLP(C) No. 30629/2014
(With Interim Relief)
SLP(C) No. 14111/2015
(With Interim Relief)
Date : 12/01/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. Meenesh Kr. Dubey, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
Mr. M. P. Devanath,Adv.
Mr. Harsh Makhija, Adv.
Mr. Pawanshree Agrawal,Adv.
Ms. Aruna Mathur, Adv.
Mr. Yusuf Khan, Adv.
M/s Arputham Aruna & Co.,Adv.
Mr. Manish Yadav, Adv.
Mr. Arjun Garg,Adv.
Mr. Tishampati Sen, Adv.
Mr. Gautam Narayan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 18565/2014
Signature Not Verified
Despite two opportunities having been granted, respondent Digitally signed by Rupam Dhamija Date: 2016.01.12 No.2 16:39:31 IST Reason: has not filed counter affidavit. As such, further opportunity is declined.
Respondent No.1 has filed the counter affidavit. Item No.24 -2- The matter stands complete.
Registry to process to list the same before the Hon'ble Court, as per rules, alongwith the connected matters. SLP(C) No. 30629/2014 Respondent Nos.1 and 2 have not filed the counter affidavit, despite two opportunities having been granted. As such, further opportunity is declined. The matter stands complete.
Registry to process to list the same before the Hon'ble Court, as per rules, alongwith the connected matters. SLP(C) No. 14111/2015 The Ld. Advocate, Mr. Yusuf Khan has entered appearance for respondent No.2. He seeks time to file vakalatnama and counter affidavit. Be filed within four weeks. Petitioner to provide the complete set of the pleadings to respondent No.2 within one week.
Respondent No.1 has not filed the counter affidavit, despite two opportunities having been granted. As such, further opportunity is declined. List again on 14.3.2016.
(PAWAN DEV KOTWAL) Registrar