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Supreme Court - Daily Orders

The Auroville Foundation vs Navroz Kersasp Mody on 21 March, 2023

Bench: Sanjay Kishan Kaul, Aravind Kumar

     ITEM NO.28                          COURT NO.2                 SECTION XVII

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

                               Civil Appeal   No(s).   5781-5782/2022

     THE AUROVILLE FOUNDATION                                        Appellant(s)

                                                VERSUS

     NAVROZ KERSASP MODY & ORS.                                      Respondent(s)

     (FOR ADMISSION and I.R. and IA No.120124/2022-EX-PARTE STAY )

     Date : 21-03-2023 These appeals were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
                         HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Appellant(s)              Ms. Ruchi Kohli, AOR
                                   Ms. Srishti Mishra, Adv.
                                   Ms. Sonali Jain, Adv.
                                   Mr. Raman Yadav, Adv.

     For Respondent(s)             Mr. A. Yogeshwaran, Adv.
                                   Ms. B. Poongkhulali, Adv.
                                   Mr. T. V. S. Raghavendra Sreyas, AOR
                                   Ms. Chethana V, Adv.
                                   Mr. Siddharth Vasudev, Adv.

                                   Ms. Aishwarya Bhati, A.S.G.
                                   Mr. Gurmeet Singh Makker, AOR
                                   Ms. Ruchi Kohli, Adv.
                                   Ms. Swarupama Chaturvedi, Adv.
                                   Mr. Pv. Yogeshwaran, Adv.
                                   Mr. Shibashish Misra, Adv.

                                   Mr. Amit Anand Tiwari, A.A.G.
                                   Dr. Joseph Aristotle S., AOR
                                   Mr. Shobhit Dwivedi, Adv.
                                   Ms. Devyani Gupta, Adv.
                                   Ms. Tanvi Anand, Adv.
                                   Ms. Saushriya Havelia, Adv.

                                   Mr. Nithyaesh V, Sr. Adv.
Signature Not Verified
                                   Mr. Adhitya Srinivasan, Adv.
Digitally signed by
RASHMI DHYANI
Date: 2023.03.22
                                   Mr. Ajay Marwah, AOR
17:05:43 IST
Reason:                            Mr. Rushabh Kanojiya, Adv.
                                   Mr. Karan Thakur, Adv.


                                                 1
                   Mr. Vikas Mehta, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 09.5.2023.

(RASHMI DHYANI PANT) (POONAM VAID) COURT MASTER COURT MASTER 2