Supreme Court - Daily Orders
The Auroville Foundation vs Navroz Kersasp Mody on 21 March, 2023
Bench: Sanjay Kishan Kaul, Aravind Kumar
ITEM NO.28 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5781-5782/2022
THE AUROVILLE FOUNDATION Appellant(s)
VERSUS
NAVROZ KERSASP MODY & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.120124/2022-EX-PARTE STAY )
Date : 21-03-2023 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Appellant(s) Ms. Ruchi Kohli, AOR
Ms. Srishti Mishra, Adv.
Ms. Sonali Jain, Adv.
Mr. Raman Yadav, Adv.
For Respondent(s) Mr. A. Yogeshwaran, Adv.
Ms. B. Poongkhulali, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Ms. Chethana V, Adv.
Mr. Siddharth Vasudev, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Ruchi Kohli, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Pv. Yogeshwaran, Adv.
Mr. Shibashish Misra, Adv.
Mr. Amit Anand Tiwari, A.A.G.
Dr. Joseph Aristotle S., AOR
Mr. Shobhit Dwivedi, Adv.
Ms. Devyani Gupta, Adv.
Ms. Tanvi Anand, Adv.
Ms. Saushriya Havelia, Adv.
Mr. Nithyaesh V, Sr. Adv.
Signature Not Verified
Mr. Adhitya Srinivasan, Adv.
Digitally signed by
RASHMI DHYANI
Date: 2023.03.22
Mr. Ajay Marwah, AOR
17:05:43 IST
Reason: Mr. Rushabh Kanojiya, Adv.
Mr. Karan Thakur, Adv.
1
Mr. Vikas Mehta, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 09.5.2023.
(RASHMI DHYANI PANT) (POONAM VAID) COURT MASTER COURT MASTER 2