Section 13(1)(a) in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(a) in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000

(a)any person from whom any amount is due or may become due to such an employer or person who has failed to pay due tax or other sum on demand by the prescribed authority, or

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State of Rajasthan - Subsection

Section 13(1)(a) in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000