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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(b) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(b)The next date of increment of such senior member in the new pay scale shall be granted after completing the full incremental period under Rule 31 of the Rajasthan Service Rules, 1951.