Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Sikkim - Subsection Section 22(b) in Sikkim Fire Services Act, 1981 (b)workshop immediately before the date of publication of the notification under clause (i) of section 2 by which such building or place comes under the definition of workshop in the said clause;
