Bombay High Court
Yamunabai Uttam Pawar vs Special Land Acquisition Officer Dhule ... on 30 October, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
2 CIVIL APPLICATION (STAMP) NO. 28261 OF 2002
IN FA/1802/2015
WITH
3 CIVIL APPLICATION (STAMP) NO. 9526 OF 2006
IN FA/1802/2015
WITH
5 CIVIL APPLICATION (STAMP) NO. 14878 OF 2015
IN FA/556/2015
WITH
6 CIVIL APPLICATION (STAMP) NO. 20383 OF 2015
IN FA/870/2015
WITH
7 CIVIL APPLICATION (STAMP) NO. 20384 OF 2015
IN FA/920/2015
WITH
8 CIVIL APPLICATION (STAMP) NO. 20385 OF 2015
IN FA/917/2015
WITH
9 CIVIL APPLICATION (STAMP) NO. 20386 OF 2015
IN FA/919/2015
WITH
10 CIVIL APPLICATION (STAMP) NO. 20387 OF 2015
IN FA/916/2015
WITH
11 CIVIL APPLICATION (STAMP) NO. 20393 OF 2015
IN FA/914/2015
WITH
12 CIVIL APPLICATION (STAMP) NO. 20394 OF 2015
IN FA/918/2015
WITH
13 CIVIL APPLICATION (STAMP) NO. 20395 OF 2015
IN FA/915/2015
WITH
14 CIVIL APPLICATION (STAMP) NO. 25777 OF 2015
IN FA/3611/2011
WITH
15 CIVIL APPLICATION (STAMP) NO. 27113 OF 2015
IN FAST/8052/2015
WITH
2 CIVIL APPLICATION (STAMP) NO. 28261 OF 2002
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2
16 CIVIL APPLICATION (STAMP) NO. 17103 OF 2016
IN FA/1734/2013
WITH
17 CIVIL APPLICATION (STAMP) NO. 17105 OF 2016
IN FA/1733/2013
...
CORAM: R.R.KAKANI
REGISTRAR (JUDL)
DATED: 30/10/2018
1. Since C.A. is not pressed, therefore, it is disposed of.
REGISTRAR (JUDL) 2 CIVIL APPLICATION (STAMP) NO. 28261 OF 2002 ::: Uploaded on - 31/10/2018 ::: Downloaded on - 02/11/2018 02:25:56 :::