Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Bihar - Subsection Section 15(d) in THE BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2022 (d)inthe Explanation, in clause (2), after sub-clause (4), the following sub-clause shall
