Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Chattisgarh - Subsection Section 3(2)(v) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015 (v)One member from civil society/Non Government Organization, working in the health sector, to be nominated by the State Government.