Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76A(3)] [Section 76A] [Entire Act]

State of Gujarat - Subsection

Section 76A(3)(f) in The Gujarat Town Planning and Urban Development Act, 1976

(f)access the cost of works to be provided by the appropriate authority and the contribution of fees to be paid by different owners;