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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(bb) in Shri Guru Ram Rai University Act, 2016

(bb)'Teacher' means a Professor, Associate Professor, Assistant Professor/Lecturer or such other person as may be appointed for imparting instruction or conducting research in the University or in a constituent college, in conformity with the norms prescribed by the Statutory Council;