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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(13) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

13.1Introduction. - This section sets down the requirements for maintaining safe working practices associated with inter user boundary operations. It lays down the procedure to be followed when work is required to be carried out on electrical equipment that is connected to another User's system.