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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(d) in The West Bengal Factories Rules, 1958

(d)in computing any pay due to the worker for overtime the total of all hours worked by him in any factory, including any time necessarily spent in travelling between one factory and another, shall be deemed to be the total hours worked by him on that day.