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[Cites 0, Cited by 0] [Section 81L(5)] [Section 81L] [Entire Act]

State of Kerala - Subsection

Section 81L(5)(e) in Kerala Factories Rules, 1957

(e)Exhaust ducts of safety ventilation systems should be so designed and placed that their ducts discharge the mixture of air and flammable substance away from the work-rooms and not near windows or doors and other opening from where the mixture could re-enter the work-rooms.