Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in The Rajasthan Maternity Benefit Act, 1953 10. Penalty for contravention of the Act by an employer. - If any employer contravenes the provisions of this Act, he shall on conviction be liable to a fine which may extend to five hundred rupees.
