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[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(1)(d) in Cantonments Act, 1924

(d)[ Where the cantonment is a Class I or Class II cantonment, tow non-official members of the Board, or where the cantonment is a Class III cantonment, one non-official member of the Board.] [Substituted by Act 24 of 1936, s.39, for the original clause.]