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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(1)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(b)the payment of special pay and other allowances at such rates and subject to such conditions as it may deem fit in respect of: