Punjab-Haryana High Court
Devinder Pal Singh vs Union Territory Chandigarh on 7 January, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 1984 of 2002 (O&M)
Devinder Pal Singh ... Appellant
vs
Union Territory Chandigarh .... Respondent
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. P. C. Dhiman, Advocate, for the appellant.
Mrs. Lisa Gill, Advocate, for Union Territory, Chandigarh.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 2417 of 2001 - Ravinder Singh vs Union Territory, Chandigarh, vide separate order passed today, the present appeal is disposed of in same terms.
7.1.2010 ( Rajesh Bindal) vs. Judge