Delhi High Court - Orders
Sugesan Transport Pvt Ltd vs Continental Engineering Corporation on 10 March, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 109/2021
SUGESAN TRANSPORT PVT LTD .....Petitioner
Through: Mr. Udian Sharma, Mr. Manav Mitra,
Mr. Harsha Sadhwani, Advs.
versus
CONTINENTAL ENGINEERING CORPORATION
.....Respondent
Through: Dr. Amit George, Mr. Kunal Kher,
Ms. Rupam Jha, Advocate(s)
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 10.03.2026
List on 30.07.2026.
SUBRAMONIUM PRASAD, J
MARCH 10, 2026
hsk
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2026 at 21:22:06