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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

4.

Check-measurement shall be conducted with discretion in order to detect errors in measurement and to prevent fraudulent entries in measurement books selecting such items which appear to be obviously incorrect or easily susceptible of fraud or seriously affect the total amount of the bill if inaccurate. The check measuring officer shall check as many items as are necessary to enable him to give the check-measurement certificate and take responsibility on himself for all the measurements in respect of which he gives such certificate.