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State of Goa - Section

Section 15 in The Goa Animal Preservation Act, 1995

15. Provisions to be in addition to those of other Act.—

The provisions of this Act shall be in addition to, and not in derogation of the provisions of the Goa, Daman and Diu Prevention of Cow Slaughter Act, 1978 (Act 13 of 1978).