Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] Union of India - Subsection Section 70(d) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963 (d)the candidate may be debarred from appearing in any examination under these rules for such period as the Director General of Shipping may direct.
