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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(14) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(14)In the event of the occurrence of any vacancy including a temporary vacancy in the office of Kulpati by reason of his death, resignation, leave, illness or otherwise, dean of any faculty nominated by the Kuladhipati for that purpose shall act as Kulpati until the date on which Kulpati appointed under sub-section (1) or sub-section (7) enters, as the case may be, upon office :Provided that the arrangements contemplated in this sub-section shall not continue for a period of more than six months.