Madhya Pradesh High Court
Pappu Mehra vs The State Of Madhya Pradesh on 16 November, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-52215-2021 The High Court Of Madhya Pradesh MCRC No. 52215 of 2021 (PAPPU MEHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 16-11-2021 Shri Mohan Singh, counsel for the applicant. Shri Deshpal Choudhary, PL for the State. As prayed by learned counsel for the applicant, list next week.
(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2021.11.17 10:51:27 +05'30'