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Delhi High Court - Orders

Avantha Holdings Limited & Anr vs Union Of India & Ors on 17 October, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~26
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 274/2023
                                                AVANTHA HOLDINGS LIMITED & ANR.                                                 ..... Petitioners
                                                                                      Through:                 Mr.C. S. Vaidyanathan, Sr.Advocate
                                                                                                               Mr.Krishnan Venugopal, Sr.Advocate
                                                                                                               with Dr.Sushil Gupta, Mr.Sushil
                                                                                                               Kr.Satrawala, Mr.Manan Verma,
                                                                                                               Mr.Sakshit Bhardwaj, Ms.Sunita
                                                                                                               Gupta and Mr.Ankit Shah, Advocates.
                                                                                      versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                                                      Through:                 Mr.Sandeep Kumar Mahapatra,
                                                                                                               CGSC with Ms.Mrinmayee Sahu,
                                                                                                               Ms.Kritika Sharma and Mr.Harsh Raj,
                                                                                                               Advocates for R-1.
                                                                                                               Mr.Sanjeev Sagar, SC with Ms.Nazia
                                                                                                               Parveen and Ms.Tanya Singh,
                                                                                                               Advocates for R-SBI.
                                                                                                               Mr.Malak Bhatt and Ms.Ananya
                                                                                                               Kanoria, Advocates for R-4.
                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                                      ORDER

% 17.10.2023

1. Mr. C. S. Vaidyanathan and Mr. Mr.Krishnan Venugopal, learned senior counsel appearing on behalf of the petitioners concluded their submissions.

2. Mr. Sanjeev Sagar, Advocate appearing on behalf of the respondent- State Bank of India (SBI) made his brief submissions.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 22:35:27 -2-

3. Certain queries are raised by the court to the learned counsel appearing on behalf of respective parties. They, therefore, pray for some time to respond to the same. The matter is directed to be listed for further arguments on 10.11.2023.

PURUSHAINDRA KUMAR KAURAV, J OCTOBER 17, 2023 nc/shs This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 22:35:27