Delhi High Court - Orders
Avantha Holdings Limited & Anr vs Union Of India & Ors on 17 October, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 274/2023
AVANTHA HOLDINGS LIMITED & ANR. ..... Petitioners
Through: Mr.C. S. Vaidyanathan, Sr.Advocate
Mr.Krishnan Venugopal, Sr.Advocate
with Dr.Sushil Gupta, Mr.Sushil
Kr.Satrawala, Mr.Manan Verma,
Mr.Sakshit Bhardwaj, Ms.Sunita
Gupta and Mr.Ankit Shah, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Sandeep Kumar Mahapatra,
CGSC with Ms.Mrinmayee Sahu,
Ms.Kritika Sharma and Mr.Harsh Raj,
Advocates for R-1.
Mr.Sanjeev Sagar, SC with Ms.Nazia
Parveen and Ms.Tanya Singh,
Advocates for R-SBI.
Mr.Malak Bhatt and Ms.Ananya
Kanoria, Advocates for R-4.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 17.10.2023
1. Mr. C. S. Vaidyanathan and Mr. Mr.Krishnan Venugopal, learned senior counsel appearing on behalf of the petitioners concluded their submissions.
2. Mr. Sanjeev Sagar, Advocate appearing on behalf of the respondent- State Bank of India (SBI) made his brief submissions.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 22:35:27 -2-
3. Certain queries are raised by the court to the learned counsel appearing on behalf of respective parties. They, therefore, pray for some time to respond to the same. The matter is directed to be listed for further arguments on 10.11.2023.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 17, 2023 nc/shs This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 22:35:27