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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1)(a) in The Assam State Electricity Board Engineering Service Regulations, 1973

(a)Officer appointed to the service shall remain on probation for a period of 2 years if appointed by direct recruitment and one year if appointed by promotion.