Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 149 in The Rajasthan Law And Judicial Department Manual, 1952

149. Entry of decrees in Execution Register.

- Upon receiving copy of the decrees, the Collector shall enter the same in his register in form C of appendix III.