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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Tripura - Subsection

Section 23(1)(c) in The Tripura Agricultural Debtors Relief Act, 1975

(c)loiters near a house or other place where such other person resides or works, a carries on business, or happens to be, or does any act calculated to annoy or intimidate such other person, shall be deemed to molest such other person :