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[Cites 0, Cited by 0] [Section 3(28)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(28)(a) in Malabar Tenancy Act, 1929

(a)"Ulkudi" means a hut in any portion of a land [xxx] [The words 'outside Fort Cochin ' were omitted by clause 3 of, and the Schedule to, the Madras Adaptation of Laws Order, 1957.] in the occupation of a person who has been permitted by the person entitled to possession of such land to occupy the hut and who otherwise has no interest in such land;