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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(2)(d) in Motor Vehicles Act, 1939

(d)the issue of copies of permits in place of permits [lost, destroyed or mutilated;] [Substituted by Act 100 of 1956, section 61, for 'lost or destroyed' (w.e.f. 16-2-1957).]